Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(1)(c) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995 (c)call for any return, statement, accounts or report which he may think fit to require such Authority to furnish;