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State of Punjab - Section

Section 36 in The Punjab Economiser Rules, 1958

36. Penalty.

- Any contravention of these rules shall be punishable with fine which may extend to one hundred rupees.Form AEEconomiser Inspection DepartmentRegister of Economiser(Rules 4, 7 and 8)
Registry No. Type of Economiser Economiser rating Name of manufacturer Year and Place of construction Date of resignation Name of owner Place where in use Remarks (Transfer etc.)
1 2 3 4 5 6 7 8 9
                 
Form CEReport into the investigation of the Accident to EconomiserNo. _____ToThe Chief of BoilersSir,In accordance with instructions I have a preliminary inquiry into the accident and the circumstances attending it, to Economiser No. ____ and now make the following report:-
(1)Date and place of accidents.
(2)Date of investigation.
(3)Name and address of owner(s).
(4)Persons killed or injured.
(5)Name of makers of Economisers of Steam Pipe.
(6)Age of Economiser or Steam Pipe.
(7)Particulars of previous repairs with date.
(8)The Economiser was last inspected on ____ by ____
(9)Nature of Accident.
(10)Cause of Accident.
(11)General Remarks.Inspector of BoilersRemarks by the Chief Inspector of Boilers.Dated _____________