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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(5)(b) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012

(b)be responsible for the preparation of annual accounts, financial estimates and the budget of the University and for their presentation to the Finance Committee and the Board;