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Gauhati High Court - Aizawl

C. Hetha And 16 Ors vs Subhash Sharma on 22 April, 2026

                                                                 Page No.# 1/11

GAHC030004222019




                            THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Cont.Cas(C)/22/2021


         C. Hetha and 16 Ors.
         S/o C. Pathaw
         R/o Tipa V

         2: K. Rahmo
          R/o Tipa

          3: NK Hlychho
          Tipa V

          4: VT Beirahia
          Zyhno/ Zawngling

          5: Lalnunthangi
          Siaha

          VERSUS

          Subhash Sharma
          Secretary
          Border Roads Development Board (BRDB) and 9 Ors.
          Sena Bhavan B Wing

         2:PN Yadav
         The Chief Engineer
         Border Road Task Force (BRTF)
         Project Pushpak GREF
         C/o 99 APO
         Project Pushpak GREF
         C/o 99 APO

          3:R. Zarzosanga
          Secretary to the Govt of Mizoram
          Land Revenue and Settlement Department
                                                   Page No.# 2/11

Aizawl

4:Kesavan R.
The Deputy Commissioner
Siaha District
Siaha

5:Pheiki Solo
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:Sh Lalsangliana
Deputy Commissioner
Siaha District

7:Sh SP Kolipey
Chief Engineer
BRTF
Project Pushpak
GREF

8:Sh Lalhmunsanga Hnamte
Deputy Commissioner
Siaha District
Siaha

9:Smt Mazee Khaila
Senior Revenue Officer
Mara Autonomous District Council
Siaha District
Mizoram

10:Sh VL Hruaizela Khiangte
Deputy Commissioner
Siaha District
Mizoram

Advocate for the Petitioner : Ms Dinari T Azyu
Advocate for the Respondent : Ms Zairemsangpuii



Linked Case : Cont.Cas(C)/31/2019

Abednago and 16 Ors.
Tuipang
Mizoram
                                          Page No.# 3/11


2: F Lalhmunsanga
Tuipang
 Mizoram

3: TT Vasti
Tuipang
Mizoram

4: Hezi
Tuipang
Mizoram

5: Lawche
Tuipang
Mizoram

VERSUS

Subhash Sharma and 13 Ors.
Sena Bhawan B Wing
New Delhi

2:Manv Prasad
The Chief Engineer
BRTF
Project Pushpak GREF
c/o 99 APO

3:R Lalramnghaka
Secretary to the Government of Mizora
Land Revenue and Settlement Department
Aizawl

4:Bhupesh Chaudhury
The Deputy Commissioner
Siaha District
Siaha-796901

5:N Pachhunga
Senior Revenue Officer
Mara Autonomous District Council
Siaha-796901

6:Sh P.N. Yadav
Chief Engineer
BRTF
Project Pushpak GREF
                                                                     Page No.# 4/11


7:Sh R Zarzosanga
Secretary
Land Revenue and Settlement
Govt. of Mizoram

8:Sh Kesavan R
Deputy Commissioner
SiahaDistrict

9:Sh lalsangliana
Deputy Commissioner
Siaha District

10:Sh Pheiki Solo
Sr. Revenue Officer
MADC
Siaha

11:Sh S.P. Kolipey
Chief Engineer
BRTF
Project Pushpak GREF

12:Sh Lalhmunsanga hnamte
Deputy Commissioner
Siaha District

13:Smt Nazee Khaila
Senior Revenue Officer
Mara Autonomous Districct Council
Siaha District
Miaoram

14:Sh V.L.Hruaizela Khiangte
Deputy Commissioner
Siaha District
Mizoram

Advocate for the Petitioner : Mrs Dinari T Azyu
Advocate for the Respondent : Ms. Mary Lalruatkimi Khiangte (Addl.AG/G.A.
Mizoram) for R4
R7



Linked Case : Cont.Cas(C)/23/2021
                                                    Page No.# 5/11

C. Viatha and 37 Ors.
Tipa V
Siaha District
Mizoram

2: Atu Chozah
Tipa D
 Siaha District
 Mizoram

3: Beihu Nohro
Tipa D
Siaha District
Mizoram

4: S. Rahlu
Tipa V
Siaha District
Mizoram

5: C Vepaw
Zyhno
Siaha District
Mizoram

6: S. Ngodei
Tipa V
Siaha District
Mizoram

VERSUS

Subhash Sharma
Secretary
Border Roads Development Board (BRDB) and 9 Ors.
SenaBhavan B Wing
New Delhi

2:Sh. P. N. Yadav
The Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak
Project Pushpak GREF
C/o 99 APO

3:Sh. R. Zarzosanga
Secretary to the Govt. of Mizoram
Land Revenue and Settlement Department
                                                              Page No.# 6/11

Aizawl

4:Sh. Kesavan R
Deputy Commissioner
Siaha District
Siaha

5:Sh. Pheki Solo
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:Sh. Lalsangliana
Deputy Commissioner
Siaha District
Siaha

7:Sh S.P.Kolipey
SE (Civ)
The Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak GREF
C/o 99 APO

8:Sh Lalhmunsanga
Deputy Commissioner
Siaha Dist.
Siaha Mizoram

Advocate for the Petitioner : Ms Dinari T Azyu
Advocate for the Respondent : Mr. P C Lalthangmawia for R9



Linked Case : Cont.Cas(C)/24/2019

VT Zecharia and 73 Ors
Zawngling
Tuipang
Mizoram

2: V Hrachhia
 Siatlai
Tuipang

3: S Pawla
Tuipang
Mizoram
                                     Page No.# 7/11


4: Lalhruaia
Tuipang
Mizoram

5: B Chale
Zawngling
Mizoram

VERSUS

Subhash Sharma and 13 Ors
Sena Bhavan B wing
New Delhi

2:Brig Birender Singh
Chief Engineer
BRTF
C/o 99APO

3:R Lalramnghaka
Secretary
Land Revenue and Settlement
Mizoram

4:Bhupesh Chaudary
Deputy Commissioner
Siaha District
Mizoram

5:N Pachhunga
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:MANV Prasad
Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak GREF
C/o 99 APO

7:Sh R.Zarzosanga
Secretary to the Govt. of Mizoram
Land revenue and Settlement Dept.
Aizawl

8:Sh Kesalan R
Deputy Commissioner
                                                   Page No.# 8/11

Siaha Dist.
Siaha

9:Sh P.N.Yadav
Chief Engineer
BRTF
Projecr Pushpak GREF
C/o 99 APO

10:Sh Lalsangliana
Deputy Commissioner
Siaha Dist.
Siaha

11:Sh Pheiki Solo
Senior Revenue Officer
Mara Autonomous District Council
Siaha Dist.
Mizoram

12:Sh S.P.Kolipey
S.E. (Civil)
Chief Enginer
Border road Task Force (BRTF)
Project Pushpak
GREF
C/o 99 APO

13:Sh Lalhmunsanga Hnamte
Deputy Commissioner
Siaha Dist.
Siaha

14:Smt. Nazee Khaila
Sr.Revenue Officer
MADC
Siaha District.

15:Sh V.L.Hruaizela
Deputy Commissioner
Siaha District
Mizoram

Advocate for the Petitioner : Ms Dinari T Azyu
Advocate for the Respondent : Ms Zairemsangpuii
                                     Page No.# 9/11

Linked Case : Cont.Cas(C)/21/2019

Sh. L Sachai and 29 Ors
Zawngling
Tuipang
Mizoram

2: LC Valaw
 Zawngling
Tuipang
 Mizoram

3: B Beizi
Zawngling
Tuipang
Mizoram

4: Mala
Zawngling
Tuipang
Mizoram

5: LC Khaikhei
Zawngling
Tuipang
Mizoram

VERSUS

Sh. Subhash Sharma and 14 Ors
Sena Bhavan B-wing
New Delhi

2:Brig Birender Singh
Chief Engineer
BRTF
C/o 99APO

3:R Lalramnghaka
Secretary
Land Revenue and Settlement
Mizoram

4:Bhupesh Chaudary
Deputy Commissioner
Siaha District
Mizoram
                                     Page No.# 10/11

5:N Pachhunga
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:Sh Manv Prasad
Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak
GREF C/o 99 APO

7:Sh R.Zarzosanga
Secretary to the Govt. of Mizoram
Land Revenue and Settlement Dept.
Aizawl

8:Sh Kesavan R
Deputy Commissioner
Siaha Dist.
Mizoram

9:Sh P.N.Yadav
Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak
GREF
C/o 99 APO

10:Sh Lalsangliana
Deputy Commissioner
Siaha District. Mizoram

11:Sh Pheiki Solo
Senior Revenue Officer
MADC
Siaha Dist.
Mizoram

12:Sh S.P.Kolipey
Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak GREF
C/o 99 APO

13:Sh Lalhmunsanga Hnamte
Deputy Commissioner
Siaha Dist.
Mizoram
                                                                                    Page No.# 11/11


             14:Smt Nazee Khaila
             Senior Revenue Officer
             Mara Autonomous District Council
             Siaha District
             Mizoram

             Advocate for the Petitioner : Ms Dinari T Azyu
             Advocate for the Respondent : Mr. P C Lalthangmawia for R14


                                   BEFORE
                       HONOURABLE MR. JUSTICE NELSON SAILO
                                    ORDER

Date : 22.04.2026 Ms. Dinari T. Azyu, learned counsel for the petitioners submits that the Judgment and Order of the Court is under process of compliance and that if the matter is listed after three (3) weeks, an up-to-date status would be made available.

Mr. Daniel Hrahsel, learned counsel appears on behalf of Ms. Mary L. Khiangte, learned Government Advocate, Mizoram, who represents some of the respondents and Ms. Zairemsangpuii, learned CGC, also appears representing some respondents, likewise, Ms. Lalsangzeli, learned counsel also appears for some of the respondents in the contempt petition. The learned counsels have no objection to the submission made by Ms. Dinari T. Azyu.

In view of above, list these matters again on 12.05.2026.

JUDGE Comparing Assistant