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Bombay High Court

Shamrao Vitthal Tevare vs The State Of Maharashtra on 26 November, 2019

Author: Prakash D. Naik

Bench: Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 2887 OF 2019

 Shamrao Vitthal Tevare                                ....Applicant
             V/S
 The State Of Maharashtra                           ....Respondent

CORAM : PRAKASH D. NAIK, J DATE : 26th November, 2019 P.C. :

Due to paucity of time the matter is adjourned to 20/12/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/11/2019 ::: Downloaded on - 28/11/2019 00:36:24 :::