Delhi High Court - Orders
Interglobe Aviation Ltd vs Principal Commissioner Of Customs Acc ... on 3 March, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 934/2023
INTERGLOBE AVIATION LTD ..... Petitioner
Through: Mr. Karan Sachdev, Mr. Agrim
Arora, Mr. Kunal Kapoor & Ms.
Masooma Rizvi, Advs.
versus
PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
NEW CUSTOM HOUSE NEW DELHI & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, SSC with Ms.
Anushree Narain, Ms. Venus
Mehrotra & Ms. Nishtha Mittal,
Advs. for R2.
Mr. Anurag Ojha, SSC with Kumar
Abhishek & Mr. Gautam Barnwal,
Advs. for R1.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 03.03.2023
1. An adjournment slip has been circulated on behalf of the respondents.
2. The request for adjournment is not opposed.
3. List on 18.07.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 3, 2023 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:06.03.2023