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State of Gujarat - Section

Section 5 in Gujarat Professional Technical Educational Colleges or Institutions (Procedure for Declaration of Centre of Excellence) Rules, 2014

5. Terms and conditions of members of High Level Committee.

- The terms and conditions of the members of Committee shall be as follows, namely:-
(a)The tenure of the nominated members of the Committee shall be of two years and shall not be eligible for re-nomination;
(b)a nominated member, having any relation with the applicant College, Institution or the Private University, shall be required to inform the State Government of having his relations with the said College, Institution or the Private University. On receiving such information from the member so nominated, the State Government shall nominate another member in his place in the Committee;
(c)an application for conferring the status of "Centre of Excellence" to the applicant College, Institution or the Private University shall be dealt with expeditiously but not later than the period of three months from the date of the receipt of the application by the State Government.