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Himachal Pradesh High Court

Devender Kumar vs . Tilak Raj on 18 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Devender Kumar Vs. Tilak Raj .

CR No. 122 of 2019 18.04.2022 Present: Mr. N.K. Thakur, Senior Advocate, with Mr. Divya Raj Singh, Advocate, for the petitioner.

Mr. Dheeraj K. Vashisht, Advocate, for the respondents.

Heard. List for consideration on 30.05.2022. Parties are directed to remain present in the Court on the next date of hearing to make an endeavour to have the issues amicably settled between them, taking into consideration the fact that the lis between them is more than 40 years old.

(Ajay Mohan Goel) Judge April 18, 2022 (Vinod) ::: Downloaded on - 18/04/2022 20:05:21 :::CIS