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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3) in The Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(3)The provisions of Order V of the Code of Civil Procedure, 1908 (Central Act 5 of 1908) shall apply, mutatis mutandis, for the purpose of service of notice issued under sub--rule (1).