Supreme Court - Daily Orders
Aparna Tankha vs Anirudha Tankha on 26 November, 2018
ITEM NO.71 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 1108/2018
APARNA TANKHA Petitioner(s)
VERSUS
ANIRUDHA TANKHA Respondent(s)
(FOR ADMISSION and IA No.93156/2018-EX-PARTE STAY and IA
No.93158/2018-EXEMPTION FROM FILING O.T. )
Date : 26-11-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr Raju Sonkar, Adv.
Mr Rahul Mohod, Adv.
Mr. Sanjeev Malhotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps to effect service on the sole respondent within two weeks time.
Notice thereafter be issued.
List again on 25.1.2019.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.29 12:54:06 IST Reason: