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Supreme Court - Daily Orders

Aparna Tankha vs Anirudha Tankha on 26 November, 2018

     ITEM NO.71                          REGISTRAR COURT. 1                 SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                               Transfer Petition(s)(Civil)    No(s).   1108/2018

     APARNA TANKHA                                                        Petitioner(s)

                                                    VERSUS

     ANIRUDHA TANKHA                                                      Respondent(s)

     (FOR ADMISSION and IA No.93156/2018-EX-PARTE STAY and IA
     No.93158/2018-EXEMPTION FROM FILING O.T. )

     Date : 26-11-2018 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr Raju Sonkar, Adv.
                                       Mr Rahul Mohod, Adv.
                                       Mr. Sanjeev Malhotra, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the petitioner to take fresh steps to effect service on the sole respondent within two weeks time.

Notice thereafter be issued.

List again on 25.1.2019.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.29 12:54:06 IST Reason: