Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955

6. Rights as between inamdar and other persons not affected:.

- Nothing contained in this Act shall be deemed to define, limit, infringe, or destory the rights as between the inamdar and other persons, if any, in possession or enjoyment of the inam land.