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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(b) in Andhra Pradesh Farmers Management of Irrigation Systems (Election Tribunals in Respect of Water Users Associations, Distributory Committees and Project Committees) Rules, 1997

(b)Such withdrawal shall be communicated to the competent authority concerned with the water users association, distributory committee or the project committee, as the case may be, and to the Election Authority concerned by the Election Tribunal.