Allahabad High Court
Rajnikant Pandey And Another vs State Of U.P. And Another on 25 October, 2024
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:172242 Court No. - 72 Case :- APPLICATION U/S 482 No. - 32219 of 2024 Applicant :- Rajnikant Pandey And Another Opposite Party :- State of U.P. and Another Counsel for Applicant :- Anil Kumar Tiwari Counsel for Opposite Party :- G.A.,Raj Kumar Mishra Hon'ble Rajeev Misra,J.
For orders, see order of date passed in Application U/s 482 Cr.P.C. No. 33009 of 2024 (Digambar Pandey and 3 Others Vs. State of U.P. and Another).
Order Date :- 25.10.2024 Vinay