Bombay High Court
Pooja W/O. Vishal Bankar vs Digitally Signed on 28 September, 2020
Author: C.V. Bhadang
Bench: C.V. Bhadang
12-mcast-93268-2020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS CIVIL APPLICATION (ST) NO.93268 OF 2020
Pooja W/o. Vishal Bankar ..Applicant
Vs
Digitally signed
Vishal S/o. Chandrakant Bankar ..Respondent
Nilam by Nilam Kamble
Date:
----
Kamble 2020.09.28
18:06:51 +0530 Mr.Suvidh Kulkarni for the Applicant.
None for the Respondent.
----
CORAM : C.V. BHADANG, J.
DATE : 28th SEPTEMBER 2020 (Through Video Conference) P.C.
1. Heard learned counsel for the applicant.
2. Issue notice to the respondent for final disposal, returnable on 26th October 2020.
3. Notice by R.P.A.D./Speed Post/Courier/E-mail and Private Service is allowed, in addition to the regular mode.
4. The applicant to file affidavit of service by the next date.
C.V. BHADANG, J.
N.S. Kamble page 1 of 1