Delhi High Court - Orders
Interglobe Enterprises Pvt Ltd & Ors vs Dcit Circle 10(1) & Anr on 30 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7022/2021, CM APPL. 22160/2021 & CM APPL.
22161/2021
INTERGLOBE ENTERPRISES PVT LTD & ORS. ..... Petitioners
Through: Mr. Nagesh Kumar Behl, Mr.
Mayank Pachauri & Mr. Sudhanshu
Khandelwal, Advocates.
versus
DCIT CIRCLE 10(1) & ANR. ..... Respondents
Through: Mr. Ajit Sharma, Standing Counsel
for Revenue with Mr. A. Renganath,
Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 30.08.2022 No time left.
List on 19th December, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 30, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:31.08.2022 18:54:47