Section 5 in Gujarat University of Transplantation Sciences Act, 2015
5. Jurisdiction of University.
(1)The University shall have its jurisdiction in the whole of the State of Gujarat.(2)The University may assume responsibility for the establishment and maintenance of Training or Educational Centers, Research and Experimental centers and undertake extension activities and the programmes of training through such centers as may be required in various parts of the State.(3)The University may establish additional campuses at such other places with the prior approval of the State Government within the State of Gujarat, as it may deem fit and appropriate.
