Madhya Pradesh High Court
Paritosh Singh vs The State Of Madhya Pradesh on 26 March, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-51321-2020 The High Court Of Madhya Pradesh MCRC-51321-2020 (PARITOSH SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 12 Jabalpur, Dated : 26-03-2021 Shri Manish Datt, learned Senior Counsel with Shri Ghanshyam Pandey, counsel for the petitioner.
Shri S.M. Patel, learned Panel Lawyer for the State. Petitioner has filed some additional documents, which are not available on record.
Let the same be placed on record. List the matter in the next week.
(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.03.31 11:06:09 IST