Orissa High Court
Smt. Kumari Sahu vs Bhubanananda Sahu & Others on 10 January, 2023
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No.202 of 2022
Smt. Kumari Sahu .... Appellant
-versus-
Bhubanananda Sahu & Others .... Respondents
CORAM:
MR. JUSTICE D.DASH
ORDER
10.01.2023 RSA No.202 of 2022 AND Order No. I.A. No.888 of 2022
02. 1. This matter is taken up by hybrid arranged (virtual/physical) mode.
2. Heard Mr.Baibaswata Panigrahi, learned counsel for the Appellant and Mr.P.K.Sarangi, learned counsel for the Respondents 4 and 5.
3. Hearing being concluded; order is reserved.
(D. Dash), Judge.
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