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Orissa High Court

Smt. Kumari Sahu vs Bhubanananda Sahu & Others on 10 January, 2023

Author: D.Dash

Bench: D.Dash

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           RSA No.202 of 2022
                   Smt. Kumari Sahu                            ....             Appellant

                                         -versus-
                   Bhubanananda Sahu & Others                  ....       Respondents
                          CORAM:
                          MR. JUSTICE D.DASH
                                               ORDER

10.01.2023 RSA No.202 of 2022 AND Order No. I.A. No.888 of 2022

02. 1. This matter is taken up by hybrid arranged (virtual/physical) mode.

2. Heard Mr.Baibaswata Panigrahi, learned counsel for the Appellant and Mr.P.K.Sarangi, learned counsel for the Respondents 4 and 5.

3. Hearing being concluded; order is reserved.

(D. Dash), Judge.

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