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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Bombay Presidency - Subsection

Section 92(2) in The Bombay Forest Rules, 1942

(2)Collector and other officers may assist purchases in cutting and removing reserved trees. It shall be lawful for the Collector, any Forest Officer or Police Officer to render assistance to a purchaser, lessee or other transferee of such trees or any person acting on his behalf in the cutting, lopping, injuring, appropriating or removing of the same.