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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(d) in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

(d)has such financial or other interest as is likely to affect pre-judicially his functions as Chairperson or Member of the Commission;