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Supreme Court - Daily Orders

Sohom Shipping Pvt. Ltd vs M/S. The New India Assurance Co. Ltd. on 9 July, 2021

Bench: Navin Sinha, R. Subhash Reddy

     ITEM NO.21                    Court 9 (Video Conferencing)            SECTION XVII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).     2323/2021

     SOHOM SHIPPING PVT. LTD                                             Appellant(s)

                                                         VERSUS

     M/S. THE NEW INDIA ASSURANCE CO. LTD. & ANR.                        Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 09-07-2021 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Appellant(s)                  Mr. Siddharth Bhatnagar, Sr.Adv.
                                       Ms. Sonia Dube, Adv.
                                       Mr. Shatadru chakraborty, Adv.
                                       Ms. Kanchan Yadav, Adv.
                                       Ms. Surbhi Anand, Adv.
                                       Mr. Aditya Sidhra, Adv.
                                       Mr. Nadeem Afroz, Adv.
                                       M/S. Legal Options, AOR
     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable within six weeks.

(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.07.09 16:36:19 IST Reason: