Supreme Court - Daily Orders
Sohom Shipping Pvt. Ltd vs M/S. The New India Assurance Co. Ltd. on 9 July, 2021
Bench: Navin Sinha, R. Subhash Reddy
ITEM NO.21 Court 9 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2323/2021
SOHOM SHIPPING PVT. LTD Appellant(s)
VERSUS
M/S. THE NEW INDIA ASSURANCE CO. LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 09-07-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Appellant(s) Mr. Siddharth Bhatnagar, Sr.Adv.
Ms. Sonia Dube, Adv.
Mr. Shatadru chakraborty, Adv.
Ms. Kanchan Yadav, Adv.
Ms. Surbhi Anand, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
M/S. Legal Options, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within six weeks.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.07.09 16:36:19 IST Reason: