Delhi High Court - Orders
Amit Agarwal vs Oci Cables India on 24 February, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~23 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 504/2024
AMIT AGARWAL .....Plaintiff
Through: Mr. Satish Kumar and Mr. Aakash
Bhambhri, Advocates.
versus
OCI CABLES INDIA .....Defendant
Through: Mr. Santanam Swaminadhan, Mr.
Kartik Malhotra and Ms. Shreya Mansi James,
Advocates.
31
+ CS(COMM) 1002/2024 & I.A. 44807/2024, 24260/2025
LOKESH TAYAL TRADING AS DURGA PLASTICS .....Plaintiff
Through: Ms. Shruti Manchanda, Advocate.
versus
MR. AMIT AGARWAL & ORS. .....Defendants
Through: Mr. Satish Kumar and Mr. Aakash
Bhambhri, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.02.2026 I.A. 31335/2024 (u/O XXXIX Rules 1 and 2 r/w Section 151 CPC) in CS(COMM) 504/2024
1. Written submissions filed on behalf of the Plaintiff are on record.
2. Let written submissions be filed on behalf of the Defendant before the next date.
3. List on 19.05.2026.
CS(COMM) 504/2024 and connected matter Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:44:12 I.A. 44805/2024 (u/O XXXIX Rules 1 and 2 r/w Section 151 CPC) in CS(COMM) 1002/2024
4. Written submissions filed on behalf of the Plaintiff are on record.
5. Let written submissions be filed on behalf of the Defendants before the next date.
6. List on 19.05.2026.
JYOTI SINGH, J FEBRUARY 24, 2026/YA CS(COMM) 504/2024 and connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:44:12