Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(iii) in Jammu and Kashmir Consumer Protection Rules, 1987

(iii)Notwithstanding anything contained in sub-rule (ii) the President or a member may: