Bombay High Court
Malad Shivaji Nagar Shivalaya Chsl ... vs The State Of Maharashtra Through Govt. ... on 20 February, 2020
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
929.WP.3550.19.doc
Ajay (PA)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3550 OF 2019
Malad Shivaji Nagar Shivalaya .. Petitioners
Co-operative Housing Society Ltd. and
Ors.
Versus
The State of Maharashtra and Ors. .. Respondents
WITH
CIVIL APPLICATION NO.915 OF 2019
(For Intervention)
IN
WRIT PETITION NO.3550 OF 2019
Vinayak V. Ghuge .. Applicant
In the matter between
Malad Shivaji Nagar Shivalaya
Petitioners
Co-operative Housing Society Ltd. and
Ors.
Versus
The State of Maharashtra and Ors. .. Respondents
...................
Mr. Nikhil Dongre i/b. S.S. Kanetkar Advocate for the
Petitioners.
Mr. N.C. Walimbe, A.G.P. for Respondent / State.
Mr. Mukund Surana, Advocate for Intervenor.
Mr. S.P. Thorat, Advocate for Respondent No.3/SRA.
...................
CORAM : MILIND N. JADHAV, J.
DATE : FEBRUARY 20, 2020. P.C.:
1. Learned counsel jointly inform the Court that this 1 of 2 ::: Uploaded on - 21/02/2020 ::: Downloaded on - 23/02/2020 04:37:52 :::
929.WP.3550.19.doc petition be kept on 05.03.2020. In the meanwhile, ad-interim relief passed earlier in the Writ Petition to continue till the next date.
[ MILIND N. JADHAV, J. ] 2 of 2 ::: Uploaded on - 21/02/2020 ::: Downloaded on - 23/02/2020 04:37:52 :::