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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(c) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(c)wilfully withholds or fails to furnish to the Government or the Board or any person authorised in this behalf by the Government any books, documents or other papers relating to the undertaking which may be in his possession, custody or control; or