Bombay High Court
Smt. Rewati Chandrashekhar Khatu vs Kunbi Shikshan Prasarak Sanstha Khed, ... on 3 January, 2020
Author: C.V. Bhadang
Bench: C.V. Bhadang
901-wp-3393-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3393 OF 2018
Smt.Rewati Chandrashekhar Khatu ..Petitioner
V/s.
Kunbi Shikshan Prasarak Sanstha Khed,
Through its President/Secretary & Ors. ..Respondents
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Mr.Dnyaneshwar Kale i/b Mr.S.M. Katkar for the Petitioner.
Mr.P.P. Pujari, AGP for the Respondent-State.
Ms.Siddhi Bhosale for Respondent No.3.
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CORAM : C.V. BHADANG, J.
DATE : 03rd JANUARY 2020 P.C.
1. This petition is mentioned for speaking to the minutes of order dated 18th December 2019, i.e. for correction of the date of order of appointment as 17th September 1990, in the place of 17th September 2019.
2. The order dated 18th December 2019 shall accordingly be corrected and corrected order shall be uploaded.
3. Stand over to 15th January 2020.
C.V. BHADANG, J.
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