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Madhya Pradesh High Court

Umesh Kumar Shukla vs Indrapal Singh on 9 September, 2019

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 CRR-2581-2018 The High Court Of Madhya Pradesh CRR-2581-2018 (UMESH KUMAR SHUKLA Vs INDRAPAL SINGH) 10 Jabalpur, Dated : 09-09-2019 None for the petitioner. Case is adjourned. List this matter after four weeks.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.

Digitally signed by ASHWANI PRAJAPATI Date: 11/09/2019 18:03:05