Madhya Pradesh High Court
Umesh Kumar Shukla vs Indrapal Singh on 9 September, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRR-2581-2018 The High Court Of Madhya Pradesh CRR-2581-2018 (UMESH KUMAR SHUKLA Vs INDRAPAL SINGH) 10 Jabalpur, Dated : 09-09-2019 None for the petitioner. Case is adjourned. List this matter after four weeks.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.
Digitally signed by ASHWANI PRAJAPATI Date: 11/09/2019 18:03:05