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Jammu & Kashmir High Court

Rita Devi vs State Of J&K And Others on 24 November, 2022

Author: Wasim Sadiq Nargal

Bench: Wasim Sadiq Nargal

                                                                          S. No. 35


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                                                   SWP No. 1341/2008

Rita Devi                                             .....Appellant(s)/Petitioner(s)

                          Through: None.
                Vs
State of J&K and others                                          ..... Respondent(s)

                          Through: Mr. Suraj Singh, GA for official respondents
                                   None for Private respondents.
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                       ORDER

Mr. J. R. Arora, learned counsel for the petitioner is stated to have been expired.

Let Registry issue notice to the petitioner for making alternate arrangement for his representation before this Court on the next date of hearing.

List on 02.03.2023.

(WASIM SADIQ NARGAL) JUDGE Jammu 24.11.2022 Sahil Padha