Jammu & Kashmir High Court
Rita Devi vs State Of J&K And Others on 24 November, 2022
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
S. No. 35
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
SWP No. 1341/2008
Rita Devi .....Appellant(s)/Petitioner(s)
Through: None.
Vs
State of J&K and others ..... Respondent(s)
Through: Mr. Suraj Singh, GA for official respondents
None for Private respondents.
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
Mr. J. R. Arora, learned counsel for the petitioner is stated to have been expired.
Let Registry issue notice to the petitioner for making alternate arrangement for his representation before this Court on the next date of hearing.
List on 02.03.2023.
(WASIM SADIQ NARGAL) JUDGE Jammu 24.11.2022 Sahil Padha