Supreme Court - Daily Orders
M/S Mangalore Refinery And ... vs Commissioner Of Customs Mangalore on 29 October, 2014
ITEM NO.26 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 8512/2012
M/S MANGALORE REFINERY & PETROCHEMICALS Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS MANGALORE Respondent(s)
(with office report)
Date : 29/10/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. M. P. Devanath,Adv.
For Respondent(s)
Mr. A.K. Kaul, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.01 11:22:31 IST Reason: