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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

(2)Each candidate shall be examined orally in the following subjects, namely :
(i)the rules of the road;
(ii)the management of river steamers under all contingencies;
(iii)tide tables;
(iv)storm signals;
(v)the port rules and knowledge of buyos, lights, land marks, channels, sands and set of tide in the ports of Orissa and their approaches; his knowledge of the Act and the rules made under Sections 29, 52, 53, 54 and 67 and the notifications issued under Sections 68 and 70 of the Act, Harbour Crafts and Fishing Trawlers;
(vi)an elementary knowledge of the compass ; and
(vii)coastal navigation seamanship, fishing technology, elementary mathematics and science.