Calcutta High Court
Hindustan Copper Limited vs Uniseven Engineering Infrastructure ... on 20 April, 2021
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-13
AP 64 of 2021
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HINDUSTAN COPPER LIMITED
Versus
UNISEVEN ENGINEERING INFRASTRUCTURE PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 20th April, 2021.
Appearance:
Mr. Joydeep Sen, Adv.
...for he petitioner.
Mr. Dhruba Ghosh, Sr. Adv.
...for the respondent.
The Court: Since learned counsel for the petitioner is physically present in Court today to argue the matter, list this matter on 23rd April, 2021 for counsel to address the Court through the virtual platform.
(MOUSHUMI BHATTACHARYA, J.) s.pal