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Calcutta High Court

Hindustan Copper Limited vs Uniseven Engineering Infrastructure ... on 20 April, 2021

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-13
                                    AP 64 of 2021


                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE



                         HINDUSTAN COPPER LIMITED
                                   Versus
            UNISEVEN ENGINEERING INFRASTRUCTURE PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 20th April, 2021.

                                                                            Appearance:
                                                                     Mr. Joydeep Sen, Adv.
                                                                         ...for he petitioner.

                                                                 Mr. Dhruba Ghosh, Sr. Adv.
                                                                       ...for the respondent.

The Court: Since learned counsel for the petitioner is physically present in Court today to argue the matter, list this matter on 23rd April, 2021 for counsel to address the Court through the virtual platform.

(MOUSHUMI BHATTACHARYA, J.) s.pal