Central Administrative Tribunal - Delhi
Smt. Sumita Sharma(A-I&Ii) vs Union Of India Through on 26 March, 2009
Central Administrative Tribunal Principal Bench OA No. 770/2009 New Delhi, this the 26th day of March, 2009 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman (A) Smt. Sumita Sharma(A-I&II), D/o Shri M. Lal, UDC, C/o D) Est.I/GR-II) Sena Bhawan, New Delhi. R/o H.No. 40-B,Pocket M&N, Janta Flats, Sarita Vihar, New Delhi. Applicant (By Advocate: None) Versus Union of India through 1. Secretary, Ministry of Defence, R.No. 199-C, South Block, Govt. of India, New Delhi. 2. The Director, Ministry of Defence, R.No. 318, B-Wing, Sena Bhawan, Govt. of India, New Delhi. 3. The Joint Secretary (Est.), R.No. 108-A, Grievance & Vig.Cell, Ministry of Defence, South Block, New Delhi. Respondents ORDER (ORAL) Justice V.K. Bali, Chairman:
No one has chosen to appear in support of this Application even on second call. Dismissed in default.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/