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Central Administrative Tribunal - Delhi

Smt. Sumita Sharma(A-I&Ii) vs Union Of India Through on 26 March, 2009

      

  

  

 Central Administrative Tribunal
Principal Bench
OA No. 770/2009

New Delhi, this the 26th day of March, 2009

Honble Mr. Justice V.K. Bali, Chairman
Honble Mr. L.K. Joshi, Vice Chairman (A)

Smt. Sumita Sharma(A-I&II),
D/o Shri M. Lal, UDC,
C/o D) Est.I/GR-II) Sena Bhawan,
New Delhi.
 R/o H.No. 40-B,Pocket M&N,
Janta Flats, Sarita Vihar,
New Delhi.								Applicant
(By Advocate: None)
Versus

Union of India through
1.	Secretary,
	Ministry of Defence,
	R.No. 199-C,
	South Block, Govt. of India,
	New Delhi.

2.	The Director,
	Ministry of Defence,
	R.No. 318, B-Wing,
	Sena Bhawan, Govt. of India,
	New Delhi.

3.	The Joint Secretary (Est.),
	R.No. 108-A,
	Grievance & Vig.Cell,
	Ministry of Defence,
	South Block, New Delhi.			Respondents

ORDER (ORAL)

Justice V.K. Bali, Chairman:

No one has chosen to appear in support of this Application even on second call. Dismissed in default.

    (L.K. Joshi)							(V.K. Bali)
Vice Chairman (A)						Chairman

/naresh/