Section 1 in The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969
1. Short title, extent and commencement.
(1)This Act may be called the Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969.(2)It extends to the State of Assam.(3)It shall come into force on such date or dates as the State Government may by notification in the official Gazette, appoint and different dates may be appointed for different categories of schools and colleges and different provisions of the Act.
