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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Karnataka - Subsection

Section 87(f) in Karnataka Municipalities Act, 1964

(f)removing obstructions and projections in public streets, bridges, and other public places, and in spaces not being private property, which are open to the enjoyment of the public, whether such spaces are vested in the municipal council or belong to the Government;