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Central Information Commission

Mr.Raj Kumar Jain vs Bsnl, Lucknow on 25 March, 2009

             Central Information Commission
                                                             CIC/AD/C/09/00084

                                                            Dated March 25, 2009

Name of the Applicant                  :   Mr.Raj Kumar Jain

Name of the Public Authority           :   BSNL, Lucknow

Background

1. The Applicant filed an RTI application dt.16.1.08 with the CPIO, BSNL, Lucknow. He requested for information against 24 points regarding different issues including BSNL mobiles, Sim cards, scratch cards, distributora and PCO franchise for U.P. (East). The CPIO replied on 12.2.08 stating that the information sought is not available in material form and therefore cannot be provided. He quoted a CIC decision No.1554/IC(A)/2007 dated 29.11.07. Not satisfied with the reply, the Applicant filed a complaint dt.30.12.08 before the CIC.

2. The Bench of Mrs. Annapurna Dixit, Information Commissioner, scheduled the hearing for March 25, 2009.

3. Both the Appellant and the Respondents were absent at the hearing.

Decision

4. Since both the parties were not present at the hearing, the case is closed.

(Annapurna Dixit) Information Commissioner Authenticated true copy:

(K.G.Nair) Designated Officer Cc:
1. Mr.Raj Kumar Jain F.No.73, Subashganj Jhansi
2. The CPIO & General Manager (A) Bharat Sanchar Nigam Limited U.P (East) Telecom Circle Lucknow 226 001
3. Officer in charge, NIC
4. Press E Group, CIC