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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in The Insurance Regulatory And Development Authority (Meetings) Regulations, 2000

(6)The minutes shall also contain
(a)the names of the members present at the meeting; and
(b)in the case of each decision taken at the meeting, the names of the members, if any, dissenting from, or not concurring with the decision taken.