Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(b) in The Punjab Motor Spirit (Taxation of Sales) Rules, 1939 (b)The Petrol Taxation Officer shall, issue, free of charge, an attested copy of the licence, for every additional place of business specified therein.
