Calcutta High Court
Roselab Commodities Pvt. Ltd. & Others vs Unknown on 10 June, 2009
Author: Aniruddha Bose
Bench: Aniruddha Bose
CP No. 259 of 2009
Connected with
CA No. 391 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE MATTER OF:
ROSELAB COMMODITIES PVT. LTD. & OTHERS
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 10th June, 2009.
Appearance:
Mr. Rajesh Singh, Adv.
For the petitioners.
The Court :- This petition is admitted subject to scrutiny by the Department. Let notices along with a copy of the petition be served on the Central Government through the Regional Director, Department of Company Affairs, Eastern Region, Calcutta. Advertisements of the notices are to be published once in "The Statesman" and once in "Dainik Statesman".
The matter is made returnable on July 22, 2009. All parties are to act on a xerox signed copy of this order on the usual undertakings.
(ANIRUDDHA BOSE, J.) snn.
Asst.Registrar (CR).