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State of Rajasthan - Section
Section 10 in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012
10. Selection Committee.
- Selection to the posts enumerated in Schedule-I shall be made on the recommendation of the Committee consisting of the following, namely:-| (a) | For State Services. | |
| (1) Principal Secretary/Secretary to theGovernment in the Local Self Government. | Chairman | |
| (2) Principal Secretary/Secretary to theGovernment in the Department of personnelor his nominee notbelow the rank of Deputy Secretary. | Member | |
| (3) Project Director, RUIDP | Member | |
| (4) Additional Project Director, not below therank of Chief Engineer | Member Secretary |
| (b) | For other than State Services: | |
| (1) Project Director RUIDP | Chairman | |
| (2) Superintending Engineer RUIDP | Member | |
| (3) Additional Project Director, RUIDP | Member-Secretary |