Madhya Pradesh High Court
Kamal vs Pooja on 18 March, 2026
1 CRR-6013-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 6013 of 2025 (KAMAL Vs POOJA ) Dated : 18-03-2026 Shri Ashish Gupta - Advocate for the petitioner [P-1].
Shri Rahul Solanki appearing on behalf of Advocate General[r-1].
Counsel for the petitioner have to submit an affidavit that he has paid all the maintenance due till now.
List next week.
(GAJENDRA SINGH) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 18-03-2026 18:20:45