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Supreme Court - Daily Orders

Pradeep Singh Pahal vs M/S Tdi Infrastructure Pvt Ltd Formerly ... on 27 July, 2016

     ITEM NO.86                          REGISTRAR COURT. 2                 SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR.CHIRAG BHANU SINGH

     Petition(s) for Special Leave to Appeal (C)                   No(s).   5124-5125/2016

     PRADEEP SINGH PAHAL                                                 Petitioner(s)

                                                    VERSUS

     M/S TDI INFRASTRUCTURE PVT LTD                                      Respondent(s)


     Date : 27/07/2016 These petitions were called on for hearing today.



     For Petitioner(s)                   Mr.Syed Hasan Isfahani,Adv.
                                         Ms. K. V. Bharathi Upadhyaya,Adv.


     For Respondent(s)                   Ms.Priyanka Singh,Adv.
                                         Mr. Ankur Prakash,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.

List the matter again on 07.09.2016.

(CHIRAG BHANU SINGH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.07.28 16:00:53 TLT Reason: