Supreme Court - Daily Orders
Pradeep Singh Pahal vs M/S Tdi Infrastructure Pvt Ltd Formerly ... on 27 July, 2016
ITEM NO.86 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR.CHIRAG BHANU SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 5124-5125/2016
PRADEEP SINGH PAHAL Petitioner(s)
VERSUS
M/S TDI INFRASTRUCTURE PVT LTD Respondent(s)
Date : 27/07/2016 These petitions were called on for hearing today.
For Petitioner(s) Mr.Syed Hasan Isfahani,Adv.
Ms. K. V. Bharathi Upadhyaya,Adv.
For Respondent(s) Ms.Priyanka Singh,Adv.
Mr. Ankur Prakash,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent shall be at liberty to file the counter affidavit within a period of four weeks.
List the matter again on 07.09.2016.
(CHIRAG BHANU SINGH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.07.28 16:00:53 TLT Reason: