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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017

(2)Subject to the provision of the Act, the Board may appoint any person on contract in the prescribed scales of pay and on terms and conditions applicable to the relevant post for a period not exceeding three years.