Allahabad High Court
Ram Manorath And Others vs Gaon Sabha Raja Pur & Others on 28 August, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- SECOND APPEAL No. - 141 of 1991 Appellant :- Ram Manorath And Others Respondent :- Gaon Sabha Raja Pur & Others Counsel for Appellant :- R.K.Sharma,K.L.Vishwakarma,Km.Saroj Singh Hon'ble Attau Rahman Masoodi,J.
Case called out.
None appears for the appellants.
The second appeal is dismissed for want of prosecution.
Order Date :- 28.8.2019 Shahnaz