Delhi High Court - Orders
M/S Rcc Infraventures Ltd & Ors vs M/S Dmi Finance Pvt Ltd & Ors on 21 August, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 41/2024, I.A. 7408/2024
M/S RCC INFRAVENTURES LTD & ORS. .....Petitioners
Through: Mr. Deepak Kumar, Adv.
Ms. Amrita Panda, Adv.
versus
M/S DMI FINANCE PVT LTD & ORS. .....Respondents
Through: Ms. Geeta Luthra, Sr. Adv. with Mr.
Lalit Mohini Bhati, Mr. BS Jakhar,
Mr. Vikram Singh Jakar, Mr. Neeraj
Jakhar, Mr. Nihar Dagar, Ms. Varnika
Sharma, Ms. Bhupinder, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 21.08.2024 Mr. Kumar, learned counsel appears for Interim Resolution Professional ("IRP") of petitioner No. 1 i.e. M/s RCC Infraventures Ltd. and states that the matter is listed before NCLT on 03.09.2024.
He requests that the matter be rolled over beyond 03.09.2024. At his request, re-notify on 18.09.2024.
JASMEET SINGH, J AUGUST 21, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
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