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Delhi High Court - Orders

M/S Rcc Infraventures Ltd & Ors vs M/S Dmi Finance Pvt Ltd & Ors on 21 August, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~47
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(MISC.)(COMM.) 41/2024, I.A. 7408/2024
                                                M/S RCC INFRAVENTURES LTD & ORS.                                              .....Petitioners
                                                                                      Through:                Mr. Deepak Kumar, Adv.
                                                                                                              Ms. Amrita Panda, Adv.

                                                                                      versus

                                                M/S DMI FINANCE PVT LTD & ORS.            .....Respondents
                                                              Through: Ms. Geeta Luthra, Sr. Adv. with Mr.
                                                                       Lalit Mohini Bhati, Mr. BS Jakhar,
                                                                       Mr. Vikram Singh Jakar, Mr. Neeraj
                                                                       Jakhar, Mr. Nihar Dagar, Ms. Varnika
                                                                       Sharma, Ms. Bhupinder, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 21.08.2024 Mr. Kumar, learned counsel appears for Interim Resolution Professional ("IRP") of petitioner No. 1 i.e. M/s RCC Infraventures Ltd. and states that the matter is listed before NCLT on 03.09.2024.

He requests that the matter be rolled over beyond 03.09.2024. At his request, re-notify on 18.09.2024.

JASMEET SINGH, J AUGUST 21, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2024 at 20:53:28