Patna High Court - Orders
Ram Bilash Yadav vs The State Of Bihar on 20 June, 2019
Author: Prakash Chandra Jaiswal
Bench: Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.17804 of 2019
Arising Out of PS. Case No.-588 Year-2018 Thana- BARACHATTI District- Gaya
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Ram Bilash Yadav. ... ... Petitioner/s
Versus
The State of Bihar. ... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sudhir Kumar Sinha
For the Opposite Party/s : Mr. Surendra Prasad Singh
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA JAISWAL
ORAL ORDER
5 20-06-2019This case has been listed under the heading 'To Be Mentioned' to correct some technical error committed in course of giving progress report of the case. The said technical error came into light after few days but as this Bench was not available after first week of summer vacation hence the same could not be corrected.
It appears from the order dated 23.05.2019 that this case was adjourned at the instance of learned counsel for the petitioner on the said date but due to technical glitches the progress report was given regarding granting bail, hence the same is accordingly corrected.
List this case under the heading 'For Admission' on 25.06.2019.
Trivedi/- (Prakash Chandra Jaiswal, J) U