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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Legislative Assembly Members Family Pension Rules, 2000

(1)The Accountant General-I, Madhya Pradesh shall on receipt of the sanction order, issue Pension Payment Order in Form-B to the Treasury Officer of the Treasury through which the pension is to be disbursed under intimation to the applicant.