Bombay High Court
Mr. Mohammad Shabbir Mohammad Shaha ... vs Mrs. Irfana Mohammad Shabbir Shaikh on 3 April, 2019
Bench: Akil Kureshi, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FCA NO. 89 OF 2019
In
FAMILY COURT APPEAL STAMP NO. 35924 OF 2018
Mr. Mohammad Shabbir Mohammad Shaha ....Applicant
Shaikh
V/S
Mrs. Irfana Mohammad Shabbir Shaikh ....Respondent
WITH CIVIL APPLICATION IN FCA NO. 90 OF 2019 In FAMILY COURT APPEAL LODGING NO . 35924 OF 2018 Mr. Mohammad Shabbir Mohammad Shaha ....Applicant Shaikh V/S Mrs. Irfana Mohammad Shabbir Shaikh ....Respondent CORAM : AKIL KURESHI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 3rd April, 2019 P.C. :
Due to paucity of time Stand Over to 25/06/2019. Ad-interim relief if any to continue.
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