Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 11 in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 11. Casual Vacancy. - A member elected to fill up a casual vacancy shall hold office only for the remainder term of the members so he replaces.
