Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Telangana - Subsection Section 6(1) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014 (1)The Nodal Agency shall provide secretarial support to the District Committees and the State Committee, as the case may be.
