Madhya Pradesh High Court
M/S Esteem Infrabuild Private Ltd. vs Union Of India on 13 December, 2017
THE HIGH COURT OF MADHYA PRADESH WP-8338-2016 (M/S ESTEEM INFRABUILD PRIVATE LTD. Vs UNION OF INDIA) 17 Gwalior, Dated : 13-12-2017 Parties through their respective counsel. As prayed by learned counsel for the petitioner, list this matter after ensuing winter vacation.
(SANJAY YADAV) (SUNIL KUMAR
JUDGE AWASTHI)
JUDGE
Durgekar